Madhya Pradesh High Court
Water Resource Department vs Vinod Kumar Makwana on 22 July, 2021
Author: Sujoy Paul
Bench: Sujoy Paul
-1- HIGH COURT OF MADHYA PRADESH: BENCH AT INDORE Writ Appeal No.41/2021 Indore, dated 22.07.2021 Heard through video conferencing. Shri Aditya Garg, learned Government Advocate for the appellant / State fairly submits that controversy involved in this matter is referred to Full Bench in W.P. No.4118/2020 awaiting decision of said matter, this matter may be adjourned.
Prayer is allowed.
Matter is adjourned sine die with liberty to mention it after the decision of Full Bench.
List along with W.A. No.37/2021.
(SUJOY PAUL) (ANIL VERMA)
JUDGE JUDGE
Ravi
Digitally signed by RAVI PRAKASH
Date: 2021.07.23 10:38:17 +05'30'