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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(ii) in Tamil Nadu Fleet Operators Stage Carriages (Acquisition) Act, 1971

(ii)the number of temporary permits granted under clause (a), clause (b) or clause (c) of section 62 of the Motor Vehicles Act, shall be excluded;