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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(3) in Jammu and Kashmir Kahcharai Act, 1994

(3)"Checking post" means a post fixed or established on a line of road or route where livestock liable to the payment of Kahcharai are, while moving within. the territories of the State on either side-of the Pir Panjal mountain range, checked or enumerated and subjected to the payment of Kahcharai;