Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act] State of West Bengal - Subsection Section 32(2)(m) in The Bengal State Aid To Industries Act, 1931 (m)the person to whom and the manner in which the returns referred to in sub-cause (d) of clause.(»') of section 22 shall be furnished;