Himachal Pradesh High Court
Mrs. Shashi Bala vs . State Of Himachal Pradesh & on 16 November, 2022
Bench: Sabina, Sushil Kukreja
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Mrs. Shashi Bala vs. State of Himachal Pradesh & Ors.
CWP No.7964 of 2022 16.11.2022 Present: Mr. R.K. Gautam and Mr. Pawan Gautam, Advocates, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent Nos.1 to 3.
CWP No.7964/2022 & CMP No.15925/2022 Notice. Mr. Vikrant Chandel, learned Deputy Advocate General accepts notice on behalf of respondent Nos.1 to 3 and seeks time to file reply.
Let notice be issued to respondent No.4, returnable for 19.12.2022, on taking steps within a period of one week.
( Sabina ) Judge (Sushil Kukreja) Judge 16th November, 2022 (reena) ::: Downloaded on - 16/11/2022 20:33:52 :::CIS