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State of Odisha - Section

Section 14 in The Revised Orissa Old Age Pension Rules, 1989

14. Remittance of pension.

- [The amount of Old Age Pension sanctioned by the Sub-collector shall be disbursed every month to the pensioner by the Block Development Officer himself directly or through officers subordinate to him at such place, as may be decided by Government. The Government may also decide any other Agency or mode of disbursement from time to time.] [Substituted vide Orissa Gazette Extraordinary No. 418/17.3.1993-Notification No. 2294-I-SD-18/93-P.R./2.3.1993.]