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State of Maharashtra - Section

Section 094 in The Maharashtra Shops and Establishments Act, 1948

094.

| (10) This exemption is related only to Bombay Shops andEstablishment Act, 1948.|-| (11) Municipal Market Building, Opp. Dindoshi Bus Depot,Goregaon, Dindoshi (E.), Mumbai.| (11) In spite of these terms and conditions, all theprovisions of this Act shall applicable to the establishmentduly.|-| (12) Agar Bazar, Kashinath Dhuru Road, Junction of S. K. BoleRoad, Near Siddhivinayak Temple, Dadar (W.), Mumbai 400 028.| (12) In case of violation of any of the above terms andconditions, the exemption shall stand cancelled automatically.]|-| (13) Hyderabad Estate Residents Consumers Co-op. Society Ltd.,B-Block, Ground Floor, Hyderabad Estate, Nepeansea Road, Mumbai