Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 24 in The U.P. Excise Constables, Drivers and Tari Supervisors Service Rules, 1983

24. Criteria for crossing efficiency bar.

- No person in the service shall be allowed to cross-
(i)the first efficiency bar unless his work and conduct found to be satisfactory and his integrity is certified; and
(ii)the second efficiency bar or the only efficiency bar unless he has worked diligently, and to the best of his ability, work and conduct are found to be satisfactory and unless integrity is certified.