Calcutta High Court (Appellete Side)
Tapan Kumar Das vs The State Of West Bengal & Anr on 10 July, 2019
Author: Md. Mumtaz Khan
Bench: Md. Mumtaz Khan
1 10.7.201906
Ct-42 ar C.R.R 2229 of 2018 with CRAN 172 of 2019 Tapan Kumar Das Vs. The State of West Bengal & Anr.
Mr. Abdur Rakib ... For the Petitioner Ms. Sreyashee Biswas ... For the State On the prayer of the learned advocate appearing for the petitioner for effecting service upon the opposite party no. 2 hearing is adjourned to 17.7.2019.
(Md. Mumtaz Khan,J.)