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State of Tamilnadu - Section

Section 469 in The Coimbatore City Municipal Corporation Act, 1981

469. Inspection and stamping of weights and measures.

- The Commissioner or any person authorised by him in this behalf may examine and test the weights and measures used in markets and shops in the City with a view to the prevention and punishment of offences relating to such weights and measures under Chapter XIII of the Indian Penal Code (Central Act XLV of 1860).Power to Enforce Licensing Provisions