Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 22 in The Orissa Muhammedan Marriages and Divorces Registration Rules, 1976 22. Every Muhammedan Registrar shall exhibit in some conspicuous part of his office a table of fees, he is authorised to levy under Sections 9 and 16.
