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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2) in Rajasthan Land Revenue (Allotment of Land for Setting up of Power Plant based on Renewable Energy Sources) Rules, 2007

(2)On and from the date of commencement of these rules, the land for establishment of Renewable Energy Power Plant shall be allotted under these rules.