Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 17(1)(a) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(a)the public holding falls below the specified limit under sub-regulation (7) of regulation 16;