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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Odisha - Subsection

Section 42(3) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(3)The names of the candidates shall be arranged on the respective ballot papers in the order in which they appear in the list for each ward in Form-XIV.