Section 6(1)(e) in The Advocates Act, 1961

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Union of India - Subsection

Section 6(1)(e) in The Advocates Act, 1961

(e)to promote and support law reform;

(ee)[ to conduct seminars and organise talks on legal topics by eminent jurists and publish journals and paper of legal interest; [ Inserted by Act 60 of 1973, Section 6 (w.e.f. 31.1.1974)]

(eee)to organise legal aid to the poor in the prescribed manner;]

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Union of India - Subsection

Section 6(1)(e) in The Advocates Act, 1961