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[Cites 0, Cited by 0] [Section 50(3)] [Section 50] [Entire Act]

State of Tamilnadu - Subsection

Section 50(3)(a) in Tamil Nadu Pension Rules, 1978

(a)The amount of non-contributory family pension payable under sub-rule (2) shall be one-half of the superannuation pension which would have been admissible to the Government servant had he retired on the date following the date of his death.