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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(15) in Kavi Kulaguru Kalidas Sanskrit Vishvavidyalaya [University] Act, 1997

(15)to supervise, control and regulate admission of students for various courses of study in university departments, conducted and affiliated colleges, institutions schools and recognised institutions;