Delhi High Court - Orders
National Highways Authority Of India vs M/S Abhijeet Angul Sambalpur Toll Road ... on 14 January, 2022
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 224/2021 & I.A. 9860/2021
NATIONAL HIGHWAYS AUTHORITY OF INDIA
..... Petitioner
Through Ms. Neetica Sharma, Adv.
versus
M/S ABHIJEET ANGUL SAMBALPUR TOLL ROAD
LIMITED ..... Respondent
Through Mr. Sandeep Bajaj, Mr. Vipul
Jai and Mr. Nishant Choudhary, Advs.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 14.01.2022 (Video-Conferencing)
1. This matter has reached at 05:30 p.m. and it is not possible to take up this matter today as it will take time.
2. Re-notify on 29th March, 2022 for disposal.
C. HARI SHANKAR, J JANUARY 14, 2022 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:18.01.2022 16:11:53