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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Manipur - Subsection

Section 6(a) in The Dangerous Drugs (Manipur Amendment) Act, 1985

(a)in sub-section (1), for the word, figures and letters 'Section 13 or Section 14' the word, figures and letters 'Section 13, Section 14, Section 14A or Section 14B' shall be substituted;