Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67A] [Entire Act] State of Telangana - Subsection Section 67A(b) in Telangana Land Revenue Act, 1317 F. (b)where he has no properties other than such land or where the amount realised from such properties falls short of the reasonable price, by the sale of such land.
