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State of Haryana - Section

Section 11 in Haryana Panchayati Raj Election Rules, 1994

11. Inspection and issue of certified copies.

- Every member of the public shall have the right to inspect the voters list referred to in [sub-rule (3) or sub-rule (4) (ix) of rule 8] [Substituted 'rule 8 or sub-rule (1) of rule 10-A' by Notification No. S.O. 73/H.A. 11/1994/S.209/2019, dated 20.9.2019 (w.e.f. 24.8.1994).] on payment of a fee of rupees two and certified copies of the same may be issued by the District Electoral Officer to an applicant on payment of fee as fixed by State Election Commissioner.