Allahabad High Court
Indrajeet Singh vs D.D.C. & Others on 16 July, 2010
Author: F.I. Rebello
Bench: Ferdino Inacio Rebello
Chief Justice's Court Case :- WRIT - B No. - 9680 of 1997 Petitioner :- Indrajeet Singh Respondent :- D.D.C. & Others Petitioner Counsel :- S.N.Singh,A.K.Rai Respondent Counsel :- C.S.C.,S.S.Verma,Vijay Singh Gour Hon'ble Ferdino Inacio Rebello,Chief Justice Order on C.M. Expedite Application No. 123412 of 2002 None present to press this application though the list has been revised.
Application stands rejected for non-prosecution.
(F.I. Rebello, C.J.) Order Date :- 16.7.2010 AHA