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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(1)(xxv) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(xxv)to supervise and control the residence, conduct and discipline of the students of the affiliated colleges, University colleges, University Departments and recognised and approved institutions and to make arrangements for promoting their health and general welfare, and to take disciplinary action against the students;