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State of Sikkim - Section

Section 68 in Sikkim Excise Act, 1992

68. Production of articles seized and persons arrested.

- 1. Articles seized under a warrant issued under this Act and unless security for their appearance before the Excise Commissioner or an Excise Officer empowered under sub-section (2) of section 65 to investigate the case be taken persons arrested under such a warrant shall be produced before the Magistrate empowered to try the offence under this Act.