Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 261] [Entire Act] Union of India - Section Section 43 in The Companies Act, 1956 (43)"Scheduled Bank" has the same meaning as in the Reserve Bank of India Act, 1934 (2 of 1934);[* * *] [Clause (44) omitted by Act 53 of 2000, Section 2 (w.e.f. 13.12.2000).]
