Section 4A(4)(iii) in Maharashtra Scheduled Castes, Scheduled Tribes, De-Notified Tribes, (Vimukta Jatis) Nomadic Tribes, Other Backward Classes and Special Backward Category (Regulation of issuance and verification of) Caste Certificate Act, 2000

[Cites 0, Cited by 0] [Section 4A(4)] [Section 4A] [Entire Act]

(iii)"Admissions Regulating Authority" Means the Authority constituted by the Government under the provisions of the said Act of 2015.]

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