Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89(3)] [Section 89] [Entire Act] State of Odisha - Subsection Section 89(3)(f) in Orissa Value Added Tax Act, 2004 (f)Any such particulars to the Reserve Bank of India as are required by that Bank to enable it to compile financial statistics ; or