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[Cites 0, Cited by 7] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1) in Karnataka Land Reforms Act, 1961

(1)“agriculture” includes,—
(a)acquaculture;
(aa)horticulture;
(b)the raising of crops, grass or garden produce;
(c)dairy farming;
(d)poultry farming;
(e)breeding of livestock;
(f)grazing;
(g)Agro based Industries;
(h)Agro Processing Industries;
(i)post harvest operations and agri-infrastructure.
but does not include the cutting of wood only;