Section 29A(1) in The Bodoland University Act, 2009
(1)There shall be a Students' Advisory Council, which shall consist of the following members, namely:-(i)one Chairman to be nominated by the Vice-Chancellor from amongst the teachers of the University;(ii)the Director of Students' Welfare, Ex-Officio Treasurer;(iii)President, Vice-President and Secretary of the University Post-Graduate Students' Union;(iv)President and Secretary of the University Law Students' Union;(v)10 Students from ten affiliated Degree Colleges to be selected by the Executive Council by rotation in the manner to be prescribed by the Statutes;(vi)one student from each teaching faculty of the University to be elected as prescribed by the Statutes;(vii)five students one from each of the five activities mentioned below who have shown outstanding performances in the following activities to be nominated by the Vice-Chancellor, namely:-
