Delhi High Court - Orders
Commissioner Of Polce And Ors vs Manoj Kumar Sharma And Anr on 19 May, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6785/2017
COMMISSIONER OF POLCE AND ORS ..... Petitioners
Through: Mrs. Avnish Ahlawat, Standing
Counsel (CP) with Ms. Tania
Ahlawat, Mr. Nitesh Kumar Singh,
Ms. Palak Rohmetra, Ms. Laavanya
Kaushik and Ms. Aliza Alam, Advs.
versus
MANOJ KUMAR SHARMA AND ANR ..... Respondents
Through: Mr. Dev. P. Bhardwaj, Adv. for UOI.
Mr. Naresh Kaushik, Adv. for
respondent UPSC.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 19.05.2023
Re-notify on July 11, 2023.
V. KAMESWAR RAO, J
TARA VITASTA GANJU, J
MAY 19, 2023/jg
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 15:57:24