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Himachal Pradesh High Court

M/S Janta Cloth House vs . Rakesh Kapoor & Others on 16 March, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

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M/S Janta Cloth House Vs. Rakesh Kapoor & others Civil Revision No.48 of 2019 16.03.2022 Present: Mr. Ashok Sood, Sr. Advocate, with Mr. Khem Raj, Advocate, for the petitioners.

Mr. Vivek Sharma, Advocate, for the respondents.

CMPS No.2833, 13525 and 14168 of 2019 As per report of the Registry, rejoinders to the applications have not been filed. Learned Senior Counsel for the petitioner informs the Court that the same stand filed. Registry is directed to place the same on record, if in order. List thereafter.

(Ajay Mohan Goel) Judge March 16, 2022 (Rishi) ::: Downloaded on - 16/03/2022 20:17:29 :::CIS