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Delhi High Court - Orders

M/S Divyam Real Estate Pvt Ltd vs M/S M2K Entertainment Pvt Ltd on 22 April, 2024

Author: Anup Jairam Bhambhani

Bench: Anup Jairam Bhambhani

                                    $~19
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P. (COMM) 162/2020 & I.A. 14331/2012, I.A. 10655/2022
                                                M/S DIVYAM REAL ESTATE PVT LTD                                                         ..... Petitioner
                                                                                      Through:                Mr.          Adhitya   Srinivasan     and
                                                                                                               Mr.Rishabh Kanojiya, Advocates.
                                                                                      versus
                                                M/S M2K ENTERTAINMENT PVT LTD                                                          ..... Respondent
                                                                                      Through:                Mr. Pravin Bhadur with Mr. Amit
                                                                                                              Agarwal, Ms. Kanika, Mr. Saurabh
                                                                                                              Kumar and Mr. S. Anjani Kumar,
                                                                                                              Advocates.
                                                CORAM:
                                                HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                                                             ORDER

% 22.04.2024 The court has heard Mr. Adhitya Srinivasan, learned counsel appearing for the petitioner and Mr. Pravin Bhadur, learned counsel appearing for the respondent, at length in the matter.

Re-notify for further clarification, if any, on 22nd May 2024.

ANUP JAIRAM BHAMBHANI, J APRIL 22, 2024 V.Rawat This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/04/2024 at 00:24:37