Delhi High Court - Orders
M/S Divyam Real Estate Pvt Ltd vs M/S M2K Entertainment Pvt Ltd on 22 April, 2024
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 162/2020 & I.A. 14331/2012, I.A. 10655/2022
M/S DIVYAM REAL ESTATE PVT LTD ..... Petitioner
Through: Mr. Adhitya Srinivasan and
Mr.Rishabh Kanojiya, Advocates.
versus
M/S M2K ENTERTAINMENT PVT LTD ..... Respondent
Through: Mr. Pravin Bhadur with Mr. Amit
Agarwal, Ms. Kanika, Mr. Saurabh
Kumar and Mr. S. Anjani Kumar,
Advocates.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 22.04.2024 The court has heard Mr. Adhitya Srinivasan, learned counsel appearing for the petitioner and Mr. Pravin Bhadur, learned counsel appearing for the respondent, at length in the matter.
Re-notify for further clarification, if any, on 22nd May 2024.
ANUP JAIRAM BHAMBHANI, J APRIL 22, 2024 V.Rawat This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/04/2024 at 00:24:37