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[Cites 0, Cited by 9] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(13) in The Indian Stamp Act, 1899

(13)Impressed stamp.impressed stamp includes
(a)labels affixed and impressed by the proper officer, and
(b)stamps embossed or engraved on stamped paper;
[(13-A) India.India means the territory of India excluding the State of Jammu and Kashmir;] [Inserted by Act 43 of 1955, Section 4 (w.e.f. 1.4.1956).]