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[Cites 0, Cited by 0] [Section 181(6)] [Section 181] [Entire Act]

State of Punjab - Subsection

Section 181(6)(c) in The Punjab Panchayati Raj Act, 1994

(c)contribute to the associations at National or State or inter- state level concerning with the promotion of local government and to exhibition, seminars and conferences within the district related to the activities or Panchayat Samitis and Zila Parishad;