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State of Uttar Pradesh - Section

Section 133 in Rules under the United Provinces Excise Act, 1910

133.

Superintendents of Excise and Excise Inspectors have been empowered to grant casual leave to Excise constables working under them in emergent cases. In all other cases leave will be granted by the Assistant Excise Commissioner under whom the constables are working.Section XIII-Appeals and RevisionsA-Appeals