Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Mizoram - Subsection Section 1(3) in Mizo Marriage, Divorce and Inheritance of Property Act, 2014 (3)It shall come into force from the date the Government may by Notification in the Official Gazette appoint.
