Kerala High Court
P.Shajahan vs The Managing Director on 30 June, 2011
Author: Antony Dominic
Bench: Antony Dominic
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WP(C).No. 11091 of 2006(U)
1. P.SHAJAHAN, S/O.PEERMOHAMMED,
... Petitioner
2. M.T.VARGHESE,
Vs
1. THE MANAGING DIRECTOR,
... Respondent
2. THE GOVERNMENT OF KERALA,
For Petitioner :SRI.T.A.UNNIKRISHNAN
For Respondent :SMT.LALI VINCENT, SC, MATSYAFED
The Hon'ble MR. Justice ANTONY DOMINIC
Dated :30/06/2011
O R D E R
ANTONY DOMINIC, J.
================ W.P.(C) NO. 11091 OF 2006 (U) ===================== Dated this the 30th day of June, 2011 J U D G M E N T Learned counsel for the petitioners submits that the writ petition has become infructuous. Accordingly, the writ petition is dismissed as infructuous.
ANTONY DOMINIC, JUDGE Rp