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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3) in The National Tiger Conservation Authority (Tiger Conservation Foundation) Guidelines, 2007

(3)A Member of the Governing Body shall, upon ceasing to be a Member of Legislative Assembly or, as the case may be, the District Panchayat, cease to be a Member of the Governing Body.