Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act] State of Bihar - Subsection Section 22(2)(x) in The Bihar Maintenance & Welfare of Parents & Senior Citizens Rules, 2012 (x)antecedents of domestic servants and others working for senior citizens shall be promptly verified, on the request of such citizens;