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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(b) in Andhra Pradesh Panchayat Raj Officers delegation of Powers Rules, 2000

(b)The Special grants like Member of Parliament (Local area development) Schemes. Member of Legislative Assembly (Legislative Assembly Constituency- Area development grant), Schemes, special incentive under National Savings Certificate/ Works Bank programmes, Vimukthi (Sanction Programme), Tenth Finance Commission etc., were received and executed as per norms.