Bombay High Court
Bhupendra Pal Singh vs Union Of Inida Thorugh Secretary ... on 7 December, 2020
Author: G.S.Kulkarni
Bench: G.S.Kulkarni
19wpst94745-20.docx
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (St) No.94745 OF 2020
Bhupendra Pal Singh. ...Petitioner
Versus
Union of India & Ors. ...Respondents
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Mr.Ramesh Ramamurthy & Mr.Saikumar Ramamurthy, for the
Petitioner.
Mr.R.R.Shetty, for Respondents-Union of India.
Mr.B.V.Samant, AGP for the State.
.....
CORAM : DIPANKAR DATTA CJ &
G.S.KULKARNI, J.
DATED : DECEMBER 7, 2020. P.C. :
Learned Advocate for the respondents seeks and is granted time till Monday next (December 14, 2020) to fle reply afdavit; rejoinder afdavit thereto, if any, be fled by a week thereafter.
2. Place the writ petition for consideration on January 4, 2021.
3. This order will be digitally signed by the Private Secretary of this Court. All concerned will act on production Digitally signed by by fax or e-mail of a digitally signed copy of this order.
Prashant
Prashant V. Rane
V. Rane Date:
2020.12.07
20:44:13
+0530
G.S.KULKARNI, J. CHIEF JUSTICE
Prashant Rane 1/1