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State of Haryana - Section

Section 1 in The Punjab Registration (Validating) Act, 1930

1. Short title, extent and commencement.

(1)This Act may be called the Punjab Registration Validating Act, 1930.
(2)It extends to [Haryana] [Substituted by the Adaptation of Laws, Haryana Order, 1968.].
(3)It shall come into force at once.