Chattisgarh High Court
Smt. Leela Choudary Legal Heir Of Late ... vs Pr. Commissioner Of Income-Tax-1 on 7 December, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
TAXC No. 82 of 2022
Smt. Leela Choudary Legal Heir of Late Sunderlal Choudhary
Versus
Pr. Commissioner of Income-tax-1
07/12/2022 As agreed upon by Mr. S. Rajeshwara Rao and Mr. Manoj
Kumar Sinha, learned counsel for the appellant as well as Mr. Amit
Chaudhari and Ms. Naushina Afrin Ali, learned counsel, appearing
for the respondent, list on 05.01.2023 as a fresh case.
Sd/- Sd/-
(Arup Kumar Goswami) (Arvind Singh Chandel)
Chief Justice Judge
Chandra