Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Bihar - Subsection Section 28(2) in Rules Framed by Board of Revenue under section 90 (2)vU; jkT;ksa dks fu;kZr gsrq fons'kh 'kjkc (la'kksf/kr lq"ko rFkk fod`r lq"ko lfgr) ds rFkk fdlh vU; vuqKfIr ifjlj rd ifjogu gsrq la'kksf/kr lq"ko rFkk fod`r lq"ko ds fuxZeu ds iwoZ ca/k&i= ds fu"iknu dk izek.k rFkk fcgkj jkT; esa vf/kekurk% mlh LFkku ij tgka ls 'kjkc mBkus ds fy, izkf/kd`r O;fDr }kjk xkajVh nsuk gks] vofLFkr vuqlwfpr cSad ls lEiw.kZ mRikn jktLo dks vkPNkfnr djus okyh cSad xkajVh nsus dk izek.k ftlesa ,d le; esa ca/k dh ek=k rd mBk;s tkusokyh ek=k lfEefyr gS mlds }kjk izkIr dj fy;k tk;sxkA
