Section 14(2) in Jammu and Kashmir Combined Competitive Examination Rules, 2018
(2)Candidates who obtain such minimum qualifying marks in the General Studies Paper-I of Preliminary Examination as may be fixed by the Commission at their discretion and a minimum of 33% marks in General Studies Paper-II of Combined Competitive (Preliminary) Examination shall be admitted to the Main Examination. The Commission will draw a list of candidates to be qualified for Combined Competitive (Main) Examination based on the criterion of minimum qualifying marks of 33% in General Studies Paper-II of Combined Competitive (Preliminary) Examination and total qualifying marks of General Studies Paper-I of Combined Competitive (Preliminary) Examination as may be determined by the Commission. Questions pertaining to the State of J&K may also be asked in Paper I of the Combined Competitive (Preliminary) Examination.
