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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(ii) in Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004

(ii)The Convenor of PACET shall call for the submission of Marks sheet of the qualifying examination from the candidates by way of a notification immediately after publication of the results of the qualifying examination and by giving a reasonable time frame for submission of the same which in any case shall not be less than 15 days. In special cases the Convenor of PACET shall also have the option of obtaining the marks of qualifying examination of the candidates who have appeared for the PACET from concerned examination Boards.