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State of Chattisgarh - Section

Section 9 in Criminal Law (Chhattisgarh Amendment) Act, 2013

9. Amendment of Section 164.

- In clause (a) of sub-section (5A) of Section 164 of the Code, for the words and figures "or Section 509" the punctuation, words and figures ", Section 376E, Section 509, Section 509A or Section 509B" shall be substituted.