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Union of India - Section

Section 7 in The Insurance Regulatory And Development Authority (Licensing Of Corporate Agents) Regulations, 2002

7. Fees payable .-(1) The fees payable to the Authority for issue or renewal of license to act as a corporate agent shall be rupees two hundred and fifty.

(2)Every specified person of the corporate agent shall, apply through the corporate agent to the designated person of the insurer to obtain the certificate, accompanied by a fees of rupees five hundred remitted to the Authority.