Supreme Court - Daily Orders
Commissioner Of Income Tax (It) 4 vs Taj Tv Limited on 24 February, 2023
Bench: Surya Kant, J.K. Maheshwari
ITEM NO.37 COURT NO.9 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).9128/2022
(Arising out of impugned final judgment and order dated 06-02-2020
in ITA(IT) No.1437/2017 passed by the High Court of Judicature at
Bombay)
COMMISSIONER OF INCOME TAX (IT) 4 Petitioner(s)
VERSUS
TAJ TV LIMITED Respondent(s)
Date : 24-02-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Petitioner(s) Mr. Raj Bahadur Yadav, AOR
Mr. Shyam Gopal, Adv.
Mr. Adit Khorana, Adv.
Mr. Mohd Akhil, Adv.
Mr. Santosh Kumar, Adv.
For Respondent(s) Mr. Percy Pardiwala, Sr. Adv.
Mr. Manish Paliwal, AOR
Mr. Madhur Agarwal, Adv.
Ms. Megha Yadav, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Counsel for the petitioner submits that a copy of the counter affidavit has been supplied to him yesterday only. He seeks and is granted two weeks’ time to file rejoinder affidavit.
List the matter after two weeks.
(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR Signature Not Verified COURT MASTER (NSH) Digitally signed by satish kumar yadav Date: 2023.02.25 12:43:20 IST Reason: