Madhya Pradesh High Court
Lalit Thakur vs The Security Printing And Minting ... on 19 January, 2026
1 WP-16510-2023
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
WP No. 16510 of 2023
(LALIT THAKUR Vs THE SECURITY PRINTING AND MINTING CORPORATION OF INDIA LIMITED AND
OTHERS )
WP/16479/2023, WP/16480/2023, WP/16481/2023, WP/16483/2023, WP/16484/2023,
WP/16485/2023, WP/16486/2023, WP/16488/2023, WP/16491/2023, WP/16492/2023,
WP/16493/2023, WP/16494/2023, WP/16497/2023, WP/16498/2023, WP/16500/2023,
WP/16502/2023, WP/16504/2023
Dated : 19-01-2026
Shri L.C. Patne - Advocate for the petitioners.
Shri Bharat Dixit - Advocate for the respondents no.1 &2.
Learned counsel for the respondents no.1 &2 seeks time to file additional reply to rejoinder filed by the petitioner.
List in the 1st week of March, 2026. It is made clear that if no additional reply is filed on the next date of hearing, the case shall be heard on its own merits.
I.R, if any, to continue till the next date of hearing (JAI KUMAR PILLAI) JUDGE sumathi Signature Not Verified Signed by: SUMATHI JAGADEESAN Signing time: 1/19/2026 6:48:17 PM